Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Mizoram - Subsection Section 104(2) in Mizoram Cooperative Societies Act, 2006 (2)The Registrar is authorized or empowered to delegate the powers specified under sub-section (1) to any of his subordinate Officers and of co-operatives including banks and credit s.
