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State of Uttar Pradesh - Section

Section 55 in The U.P. Minor Minerals (Concession) Rules, 1963

55. Issue of mining permit.

- A mining permit in form MM-IO with such addition terms and conditions subject to which the order is made under rule 53 shall be issued to the applicant within fifteen days of the deposit of the royalty ill accordance with sub-rule (1) of rule 54 and the permit so issued shall be valid until the date of expiry of the period specified in the permit or till such date when the permitted quantity of the mineral is removed, whichever is earlier.