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Punjab-Haryana High Court

Pushpinder Kumar And Ors vs State Of Haryana & Ors on 29 September, 2015

Author: Rajesh Bindal

Bench: Rajesh Bindal

                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                   AT CHANDIGARH


                                                               RFA No.7259 of 2014 (O&M)
                                                               LAC No.950 of 2006/2012
                                                               Date of Decision: 29.09.2015

           Pushpinder Kumar and others                                        ..... Appellants

                                                 Versus

           State of Haryana and others                                      ..... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Sanjay Vashisht, Advocate for the landowners.

Mr. Arun Beniwal, Deputy Advocate General, Haryana. RAJESH BINDAL J.

For order, see detailed reasons recorded in a separate order of even date passed in RFA No.5005 of 2014 titled as "Ikonkar Singh Vs. State of Haryana and others".





           29.09.2015                                               (Rajesh Bindal)
           rittu                                                          Judge




RITTU
2015.10.05 10:36
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