Punjab-Haryana High Court
Pushpinder Kumar And Ors vs State Of Haryana & Ors on 29 September, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.7259 of 2014 (O&M)
LAC No.950 of 2006/2012
Date of Decision: 29.09.2015
Pushpinder Kumar and others ..... Appellants
Versus
State of Haryana and others ..... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Sanjay Vashisht, Advocate for the landowners.
Mr. Arun Beniwal, Deputy Advocate General, Haryana. RAJESH BINDAL J.
For order, see detailed reasons recorded in a separate order of even date passed in RFA No.5005 of 2014 titled as "Ikonkar Singh Vs. State of Haryana and others".
29.09.2015 (Rajesh Bindal)
rittu Judge
RITTU
2015.10.05 10:36
I attest to the accuracy and
integrity of this document