Section 11 in Rajasthan Land Revenue (Land Records) Rules, 1957
11. Travelling and Daily Allowances.
- Travelling and daily allowance to Patwaris will be regulated by rule 14, read with Appendix I to the Travelling Allowance Rules, Visits to the tehsil headquarters on duty, including attendance at tehsil headquarters in accordance with paragraph 23. will be treated as travelling beyond jurisdiction under a proper authority within the meaning of rule 14 of the Travelling Allowance Rules.
