Section 9(1)(iii) in The Orissa Fire Service Act, 1993

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State of Odisha - Subsection

Section 9(1)(iii) in The Orissa Fire Service Act, 1993

(iii)for the purpose of extinguishing fire, enter, break into or through or pull down any premises for the passage of fire-fighting appliances or cause them to be broken into or through or pulled down, doing as little damage as possible;

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State of Odisha - Subsection

Section 9(1)(iii) in The Orissa Fire Service Act, 1993