Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(3) in The Orissa Veterinary Practitioners Rules, 1976 (3)The appeal petition shall contain besides other particulars regarding the grounds of appeal, the academic qualification, attained with the dates of such attainments.
