Calcutta High Court
Vijaywargi Pulses And Grains Agency (P) ... vs Cma-Cgm And Anr on 2 January, 2026
Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-19
In The High Court at Calcutta
Commercial Division
Original Side
IA No. GA-COM/5/2023
[Old No. CS/130/2015]
In CS-COM/65/2025
VIJAYWARGI PULSES AND GRAINS AGENCY (P) LIMITED
VS
CMA-CGM AND ANR.
BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY
Date : January 2, 2026.
Appearance :
Mr. Rohit Mukherji, Adv.
... for the defendants The Court : The suit and the connected application stand released from my list, on my personal ground.
Records are directed to be sent before the Secretariat to the Hon'ble the Chief Justice for taking steps for assignment.
(ANIRUDDHA ROY, J.) RS