Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(4) in The Orissa Grama Panchayats Act, 1964 (4)[ ***] [Omitted by O.A.15 of 1997 videO. G. Extraordinary No. 1567, Notification No. 22433 dated 22.12.1997.]
