Supreme Court - Daily Orders
M/S Salora International Ltd. vs Commissioner Of Income Tax on 23 September, 2016
Bench: Anil R. Dave, Uday Umesh Lalit, L. Nageswara Rao
ITEM NO.29 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27042/2016
(Arising out of impugned final judgment and order dated 13/05/2016
in ITA No. 12/2003 passed by the High Court Of Delhi At New Delhi)
M/S SALORA INTERNATIONAL LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(with interim relief)
Date : 23/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr. Parag P. Tripathi, Sr.Adv.
Mr. Salil Kapoor, Adv.
Mr. Sumit Lalchandani, Adv.
Mr. Sanat Kapoor, Adv.
Ms. Ananya Kapoor, Adv.
Mr. Praveen Swarup,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Issue notice, by speed post, on the prayer for interim relief returnable on 15th November, 2016.
Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2016.09.24 12:30:51 IST Reason:[SUKHBIR PAUL KAUR] [SNEH BALA MEHRA] A.R.-CUM-P.S. ASSISTANT REGISTRAR