Himachal Pradesh High Court
Ram Dass vs . Sepu Devi on 1 May, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ram Dass Vs. Sepu Devi
FAO No.68 of 2013
.
01.05.2023 Present: Mr. Arun Kumar, Advocate vice Mr.N.S. Shandil,
Advocate, for the appellant.
None for the respondent.
Learned vice counsel for the appellant prays for an adjournment on the ground that as the case is taken up after 2013 for the first time today, he has to ascertain the status of the parties. As prayed for, list after four weeks.
( Sushil Kukreja )
May 01, 2023 Judge
(VH)
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