Section 11(2) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991
(2)[ Commissioner, Higher Education or his nominee not below the rank of Additional Director, Higher Education.] [Substituted by M.P. Act No. 29 of 1995 (w.e.f. 22-9-1995).]
