Bombay High Court
Gangubai Garad (L.Rs.)Balasaheb vs Mahadu Gangaram (L.Rs.)Prayagbai & ... on 24 January, 2019
Author: Sunil P. Deshmukh
Bench: Sunil P. Deshmukh
126.1993WP.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 126 OF 1993
Smt. Gangubai w/o Tukaram Garad
Deceased through L.Rs.
1. Balasaheb s/o Krishna alias
Kishanrao Mhaske and others ...Petitioners
Versus
Mahadu s/o Gangaram (expired)
through L.Rs. and others ...Respondents
...
Mr. Avinash Deshmukh, Advocate h/f Mr. Sachin S.
Deshmukh, Advocate for respondents no. 1(A), 1(B),
1(C-2), 1(C-3) and 10
Mr. S. N. Kendre, Assistant Government Pleader for
respondents no. 2 and 3
...
CORAM: SUNIL P. DESHMUKH, J.
Date: 24 th January, 2019
ORDER :
1. The matter, from the last quite a few dates, is getting adjourned by the learned counsel for petitioners.
2. While the matter is called out today, no appearance is caused on behalf of petitioners.
3. Put up for appropriate order on 7th February, 2019.
[SUNIL P. DESHMUKH, J.] vdk ::: Uploaded on - 24/01/2019 ::: Downloaded on - 25/01/2019 05:27:20 :::