Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1128 in Rules under the United Provinces Excise Act, 1910

1128. Sacramental wine.

- The use of wine for sacramental purpose for Christian religious worship is customary. Wine for such purposes used to be secured in the past by those concerned in this State, in the open market. With a view, however, to obviate any hardship in the observance of Christian's ritual in the wake of enlistment, by the Union Government, of wine as luxury goods and consequential increase in its price, grant of permission for manufacture of wine for purely Christian religious ritual appears desirable. Rules governing the manufacture of sacramental wine or mass wine are given below.The U.P. Sacramental Wine Rules, 1959