Section 30(1)(a) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(1)(a) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

(a)the Adhyaksha of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] in respect of leave up to six weeks which period shall exclude any Sundays or holidays allowed to be prefixed or suffixed to such leave; and

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State of Uttar Pradesh - Subsection

Section 30(1)(a) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966