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State of Karnataka - Section

Section 4 in The Karnataka Preservation Of Trees Act, 1976

4. Meetings of the Tree Authority.-

(1)The Tree Authority shall meet at least once in three months at such place and time as the Chairman may decide and shall conduct its business in such manner as may be prescribed.
(2)The quorum to constitute a meeting of the Tree Authority shall be one-third of the total number of its members.