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State of West Bengal - Section

Section 55 in West Bengal Societies Registration Rules, 1963

55.

(1)Any officer appointed by the general meeting may be removed from his office by a resolution of a general meeting specially convened for the purpose.
(2)Any director who fails to attend six consecutive meetings without previous permission of the chairman obtained in writing may be removed from his office by the managing committee.Cessation of Membership of Managing Committee