Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Bombay Presidency - Subsection Section 9(b) in Bombay Industrial Relations Act, 1946 (b)he has regularly appeared as a member of a trade union for not less than seven years in proceeding before any such Labour Court, Industrial Court or Tribunal and law in any part of India, or
