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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(e) in The Bihar Fish Jalkar Management Act, 2006

(e)In spite of direction given by any Gazetted Officer of Directorate, if the Secretary or member of a Fishermen Co-Operative Society fails to hand over or refuses to hand over or escapes to hand over the required records/Register.