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[Cites 0, Cited by 0] [Section 36C(2)] [Section 36C] [Entire Act]

State of West Bengal - Subsection

Section 36C(2)(g) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(g)to initiate, from time to time, such other actions as the State Government or the Board may deem necessary to carry out the purposes of this Act.