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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(2) in The Orissa Cinemas (Regulation) Rules, 1964

(2)All partitions, ceilings and panellings shall be made of the resisting material or from compressed or synthetic materials treated to render it fire-resisting which has been certified by the Executive Engineer to be suitable for the purpose intended.