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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2)(g) in The Orissa Zilla Parishad Act, 1991

(g)no such resolution shall be taken up for consideration unless it has been proposed by one member and has been seconded by another member at meeting;