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[Cites 0, Cited by 0] [Section 427(29)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(29)(d) in The M.P. Municipal Corporation Act, 1956

(d)the exercise of compulsion upon the owners or occupiers to take such order with abandoned, unoccupied or neglected buildings or lands as the Commissioner may direct;