Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(e) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (e)to determine the tariff payable for the use of the intra-State transmission facilities in accordance with the provisions of this Act;
