Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 112 in Instructions Relating to Liquor 112. Working of a shop by the licensee himself. - Unless otherwise ordered in any particular case by the Deputy Commissioner the settlement of all shops shall be subject to the condition that the licencee will work the shop personally and be personally responsible for its working.
