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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(m) in Goa Clinical Establishments (Registration and Regulation) Act, 2019

(m)"recognized system of medicine" means allopathy, yoga, naturopathy, Ayurveda, homoeopathy, siddha and unani system of medicines or any other system of medicine as may be recognized by the Central Government;