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[Cites 0, Cited by 0] [Section 24(18)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(18)(a) in Mother Teresa Women's University Act, 1984

(a)to appoint the University Senior Fellows, University Fellows and Research Assistants and the teachers of the University, fix their emoluments, if any, define their duties and the conditions of their service and provide for filling up of temporary vacancies ;