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[Cites 0, Cited by 7] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(12) in The Motor Vehicles Act, 1988

(12)fares includes sums payable for a season ticket or in respect of the hire of a contract carriage;[(12A) "golden hour" means the time period lasting one hour following a traumatic injury during which there is highest likelihood of preventing death by providing prompt medical care;]