Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(v) in The Rajasthan Universities Teachers (Absorption of Temporary Lecturers) Act, 1979

(v)One expert, not connected with the University and having special knowledge In the subject In which the lecturer is to be screened, to be nominated by the Chancellor.