Madhya Pradesh High Court
Manmohan Singh vs State Of M.P. on 9 February, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 6078 of 2009 (MANMOHAN SINGH Vs STATE OF M.P. AND OTHERS) Dated : 09-02-2023 Parties through their counsel.
Though the matter was mentioned by the parties for arguments but when the mentioned case was called, the counsel for the parties submit that they are not ready to argue the matter today and pray for time.
List the matter after 12 weeks.
(MILIND RAMESH PHADKE) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 10-Feb-23 12:27:19 PM