Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 36 in Rajasthan Lunacy Rules, 1962 36. Penalty - Whoever commits a breach of the rules 27, 28, 29, 30 and 31 shall on conviction by a Magistrate, be punishable with fine which may extend to Rs. 50/ - (Rupees fifty) only.
