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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(1)(c) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(c)the name and address of the person from whom the Oil Palm Fresh fruit bunches are purchased together with similar particulars about the person, if any, authorized by the vendor to deliver Oil Palm on his behalf;