Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 21 in The Punjab Laws Act, 1872 21. - [Copy of decrees affecting land to be forwarded to Deputy Commissioner.] Repealed by Act 17 of 1887, Schedule.Insolvency
