Supreme Court - Daily Orders
M/S Sbs Marine Ltd., (Presently Known As vs Commissioner Of Income Tax ... on 23 October, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.8 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34080/2015
(Arising out of impugned final judgment and order dated 06-08-2015
in ITA No. 36/2015 passed by the High Court of Uttarakhand at
Nainital)
M/S SBS MARINE LTD.,
(PRESENTLY KNOWN AS VIKING SUPPLY SHIPS LTD.) Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX
(INTERNATIONAL TAXATION) - III, NEW DELHI Respondent(s)
Date : 23-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Ms. Geetanjali Mohan, AOR
For Respondent(s) Mr. A.N.S. Nadkarni, ASG
Mr. Debashish Bharukha, Adv.
Mr. Sameer Abhyankar, Adv.
Ms. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner, on instructions, seeks permission of this Court to withdraw the present special leave petition.
Permission as prayed for is granted. The special leave petition is dismissed as withdrawn.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.10.24 17:19:58 IST Reason: