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Supreme Court - Daily Orders

M/S Sbs Marine Ltd., (Presently Known As vs Commissioner Of Income Tax ... on 23 October, 2017

Bench: Ranjan Gogoi, Navin Sinha

     ITEM NO.8                              COURT NO.3                        SECTION X

                                S U P R E M E C O U R T O F               I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                         No(s).   34080/2015

     (Arising out of impugned final judgment and order dated 06-08-2015
     in ITA No. 36/2015 passed by the High Court of Uttarakhand at
     Nainital)

     M/S SBS MARINE LTD.,
     (PRESENTLY KNOWN AS VIKING SUPPLY SHIPS LTD.)                            Petitioner(s)

                                                       VERSUS

     COMMISSIONER OF INCOME TAX
     (INTERNATIONAL TAXATION) - III, NEW DELHI                                 Respondent(s)

     Date : 23-10-2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                Ms. Geetanjali Mohan, AOR

     For Respondent(s)                Mr.   A.N.S. Nadkarni, ASG
                                      Mr.   Debashish Bharukha, Adv.
                                      Mr.   Sameer Abhyankar, Adv.
                                      Ms.   Anil Katiyar, AOR

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Learned counsel for the petitioner, on instructions, seeks permission of this Court to withdraw the present special leave petition.

Permission as prayed for is granted. The special leave petition is dismissed as withdrawn.

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.10.24 17:19:58 IST Reason: