Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 3 in The Andhra Pradesh Fire Service Act, 1999 3. Maintenance of Fire Service: - There shall be established and maintained, by the Government, a service to be called the Andhra Pradesh Fire Service.
