Punjab-Haryana High Court
Dr.(Mrs.) Poonam Grover vs Jeet Singh And Another on 8 November, 2011
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-27956 of 2011
Date of Decision 08.11.2011
Dr.(Mrs.) Poonam Grover
--Petitioner
Vs.
Jeet Singh and another
--Respondents
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Ms.Mandeep Kaur,Advocate,for the petitioner Mr.Ajaypal Singh,Advocate,for complainant/respondent No.1. Mr.K.D.Sachdeva, Addl.AG,Punjab RAKESH KUMAR JAIN,J: (Oral) Learned counsel for the petitioner has produced on record an order dated 17.9.2011 by which the petitioner is stated to have been released on bail on her furnishing bail bonds to the satisfaction of the trial Court.
In view of the above, order dated 14.9.2011 is made absolute.
08.11.2011 (RAKESH KUMAR JAIN) rr JUDGE