Rajasthan High Court - Jaipur
Ashutosh Jangid S/O Shri Uttam Kumar ... vs State Of Rajasthan on 5 January, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15140/2022
Kalu Ram Aheer S/o Narayan Lal Aheer
----Petitioner
Versus
The State Of Rajasthan
----Respondent
Connected With
1. S.B. Civil Writ Petition No. 15475/2022
2. S.B. Civil Writ Petition No. 15745/2022
3. S.B. Civil Writ Petition No. 16002/2022
4. S.B. Civil Writ Petition No. 16028/2022
5. S.B. Civil Writ Petition No. 16419/2022
6. S.B. Civil Writ Petition No. 16440/2022
7. S.B. Civil Writ Petition No. 16692/2022
8. S.B. Civil Writ Petition No. 17578/2022
9. S.B. Civil Writ Petition No. 19364/2022 For Petitioner(s) : Mr. Ram Pratap Saini Mr. Aamir Khan Mr. Raghu Nandan Sharma Mr. Harshad Kapoor For Respondent(s) : Mr. Vigyan Shah HON'BLE MR. JUSTICE SUDESH BANSAL Order 05/01/2023 Counsel for respondents may file reply within a period of two weeks.
List again on 18.1.2023.
S.B. Civil Writ Petition No.16115/2022 is detached from the bunch of writ petitions.
(SUDESH BANSAL),J NITIN/84-94 Except 85 (Downloaded on 08/01/2023 at 12:00:50 AM) Powered by TCPDF (www.tcpdf.org)