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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(c) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(c)The following corrections have been made by the Election Officer of his own motion in the roll for the electoral Ward No of Municipal Corporation.