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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Bombay Presidency - Subsection

Section 67(2) in Bombay Primary Education Act, 1947

(2)The members to be nominated shall, as far as may be, be persons who were the members of the Banaskantha School Board and who represented the areas included in the said district excluding the Abu-Road taluka, before such reconstitution.