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[Cites 0, Cited by 0] [Section 228(2)] [Section 228] [Entire Act]

State of Maharashtra - Subsection

Section 228(2)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)for the purpose of extinguishing the fire, 'break into or through or pull down or cause to be broken into or through or pulled down, or use for the passage of hoses or other appliances, any premises;