Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Rajasthan - Subsection Section 60(f) in Rajasthan Land Revenue (Land Records) Rules, 1957 (f)construction of roads, canals, tanks, wells or houses by which any changes in the boundaries of any Khasra number are necessitated:
