Section 41 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995
41. Incentives to employers to ensure five per cent. of the work force is composed of persons with disabilities .-The appropriate Governments and the local authorities shall, within the limits of their economic capacity and development, provide incentives to employers both in public and private sectors to ensure that at least five per cent. of their work force is composed of persons with disabilities.
