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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(b) in The Calcutta Hackney-Carriage Act, 1919

(b)exclude from, or include in, Calcutta, or any other town or local area to which this Act is extended under clause (a), any local area in the vicinity of the same and defined in the notification ;