Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 4 in The Tamil Nadu Village Servants (Classification, Control and Appeal) Rules, 1983

4. Procedure to be followed in respect of suspension.

- In every case where it is proposed to impose on a Village Servant the penalty of suspension, the procedure laid down in rule 17 (a) of the Tamil Nadu Civil Services (Classification, Control and Appeal) Rules shall be followed.