Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 18 in Jammu and Kashmir Khadi and Village Industries Board Act, 1965 18. Powers of the Commission to give directions. - In the performance of its functions under this Act, the Board shall be bound by such directions as the Commission may give to it from time to time.
