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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(4)(b) in Jharkhand Minor Mineral (Auction) Rules, 2017

(b)Second Round of Auction to be held in the following manner, namely:-
(i)the qualified bidders may submit their final price offer which shall be a percentage of value of mineral despatched and grater than the floor price: