Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(1) in Bihar Inland Vessels Rules, 2013 (1)On receipt of an application for registration of an inland vessel, the Registering Authority shall give a notice in Form No. 11 to the owner or master of the vessel informing him the date and time for inspection of the vessel
