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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(iv) in The Patents (Amendment) Act, 2002

(iv)in clause (n), after the words and figures" under section 35", the words and figures" or made or caused to be made an application for the grant of a patent outside India in contravention of section 39" shall be inserted;