Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(e) in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960 (e)[ Omitted.] [Omitted by Act XXXVII of 1963 w.e.f. 26-1-1960.]
