Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 28 in The Satara, Sholapur and Southern Maratha Country Laws Act, 1863 28. The following villages in taraf Konnur:- (1)Mauje Konnur.(2)Mauje Arlikatti.(3)Mauje Lakmapur.(4)Mauje Gunakop.(5)Mauje Chikk Molangi.(6)Mauje Hira Tadsi.(7)Mauje Vasina.(8)Mauje Idgal.(9)Mauje Madhadi.(10)Mauje Bennuer.(11)Mauje Ajgundi.(12)Mauje Bennur.(13)Mauje Talakvad.(14)Mauje Hotiholli.(15)Mauje Lingadhal.
