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State of Rajasthan - Section

Section 9 in Rajasthan Lakes (Protection and Development) Authority Act, 2015

9. Power to constitute committees.

- The Authority may, for carrying out its functions under this Act, constitute such committees from amongst its members or otherwise as it thinks fit and delegate to such committees such of its powers under this Act, with or without condition, as it may think fit:Provided that the decision of a committee shall require approval of the Authority before its implementation.